DEBABRATA PAL Vs. DULAN BHATTACHARYA

JUDGEMENT

(1.) Heard Mr. SM Chakraborty, learned senior counsel assisted by Ms. P. Chakraborty, learned counsel for the petitioner. Also heard Mr. KN Bhattacharjee, learned senior counsel assisted by Mr. T. Debbarma, learned counsel for the respondents.

(2.) This revision petition has been filed challenging the order dated 20.07.2019 passed in case No. M.S. 03 of 2017 by learned Civil Judge, Senior Division, North Tripura, Dharmanagar.

(3.) I have gone through the order dated 20.07.2019.