(1.) Heard learned counsel for the parties for final disposal of the writ appeal.
(2.) This appeal is filed by the Government to challenge the judgment of the learned Single Judge dated 05.08.2019 in WP(C) No.291 of 2014.
(3.) Brief facts are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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