(1.) This appeal is filed by the original petitioners opposed Writ Petition(c) No. 223 of 2014 came to be dismissed by the learned Single Judge by impugned judgment dated 11.06.2018.
(2.) Brief facts are as under:
(3.) The respondents appeared and filed a reply and pointed out that:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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