BISWAJIT DAS Vs. MD. JAMIR AHMED

JUDGEMENT

(1.) This appeal is filed by the original claimant. He seeks enhancement of the compensation awarded by the Motor Accident Claims Tribunal, West Tripura, Agartala in Case No. T.S (MAC) 05 of 2016 by the impugned award dated 29.07.2019.

(2.) Brief facts are as under :

(3.) According to the counsel for the appellant this award is inadequate for following reasons :