LAWS(TRIP)-2021-4-46

MUKESH MIAH Vs. STATE OF TRIPURA

Decided On April 23, 2021
Mukesh Miah Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Three petitioners, claiming to be the owners of a total of 54 animals of cow progeny, have filed this petition seeking compensation of Rs.6,23,200/- from the respondents.

(2.) Brief facts are as under :

(3.) According to the petitioners, they had approached the police authorities with copies of the cash memos to establish their ownership of the cattle and then orally requested for release of the cattle. The police authorities had not accepted their request. Hence this petition.