LAWS(TRIP)-2021-1-85

PARIMAL CHAKRABORTY Vs. STATE OF TRIPURA

Decided On January 15, 2021
PARIMAL CHAKRABORTY Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. Somik Deb, learned counsel appearing for the petitioner.

(2.) Also heard Mr. D. Bhattacharjee, learned G.A. assisted by Mr. D. Sarma, learned Addl. G.A. appearing for the State-respondent.

(3.) None appears for the private respondents.