ISWARTI KALAI Vs. DEBSADHAN JAMATIA

JUDGEMENT

(1.) Heard Mr. DK Das Choudhury, learned counsel for the petitioner. Also heard Mr. KN Bhattacharjee, learned senior counsel assisted by Mr. P. Saha, learned counsel for the respondents.

(2.) This revision petition arises out of the order dated 20.02.2020 passed in case No. Civil Misc. 79 of 2019 arising out of T.S. 25 of 2019 by learned Civil Judge, Senior Division, Gomati Judicial District, Udaipur.

(3.) One Ranjan Kalai, respondent no. 5 herein, had instituted the suit bearing no. T.S. 15 of 2019 in the court of the learned Civil Judge, Senior Division, Court no. 1, Gomati, Tripura claiming his right, title, interest over the suit land against Smt. Iswarti Kalai, the petitioner herein, as defendant. Smt. Iswarti Kalai after receipt of notice appeared before the learned court and filed written statement.