LAWS(TRIP)-2021-10-3

RATAN MANI DEBBARMA Vs. STATE OF TRIPURA

Decided On October 18, 2021
Ratan Mani Debbarma Appellant
V/S
STATE OF TRIPURA Respondents

JUDGEMENT

(1.) Heard Mr. Somik Deb, learned senior counsel assisted by Mrs. Riya Chakrabarty, learned counsel, and Mr. S. Chism, learned counsel appearing for the petitioners as well as Mr. P.K. Dhar, learned Sr. G.A. assisted by Mr. K. De, learned Addl. G.A. appearing for the State-respondents and Mr. Raju Datta, learned counsel appearing for the respondents- TPSC.