RUPAK DEBROY Vs. ARINDAM LODH

Referred Judgements :-

COROCRAFT LTD. VS. PAN AMERICAN AIRWAYS INC. [REFERRED TO]
STATE OF UTTAR PRADESH AND ORS. VS. ACHAL SINGH [REFERRED TO]
NALINAKHYA VS. SHYAM SUNDER HALDAR [REFERRED TO]
STATE OF HARYANA VS. SAMPURAN SINGH:PARDAM SINGH [REFERRED TO]
DINESH CHANDRA SANGMA VS. STATE OF ASSAM [REFERRED TO]
POLESTAR ELECTRONIC PRIVATE LIMITED UNION OF INDIA DELHI CLOTH AND GENERAL MILLS CO LIMITED BLUE STAR LIMITED DELHI CLOTH AND GENERAL MILLS CO LIMITED DEEPAK OIL MILLS DEEPAK OIL MILLS TRADING ENGINEERS DEEPAK OIL MILLS KRISHAN VS. ADDITIONAL COMMISSIONER SALES TAX: J K SYNTHETICS LTD [REFERRED TO]
B J SHELAT VS. STATE OF GUJARAT [REFERRED TO]
M G WAGH VS. JAY ENGINEERING WORKS LIMITED [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
STATE OF HARYANA VS. S K SINGHAL [REFERRED TO]
UNION OF INDIA VS. ELPHANSTONE SPINNING AND WEAVING CO LTD [REFERRED TO]
TEK CHAND VS. DILE RAM [REFERRED TO]
UNION OF INDIA VS. RAJIV KUMAR [REFERRED TO]
C.V. FRANCIS VS. UNION OF INDIA [REFERRED TO]