(1.) Heard learned counsel for the parties for final disposal of the petition.
(2.) Petitioner has challenged the order dated 04.05.2013 passed by the disciplinary authority and two orders dated 05.09.2013 and 16.09.2015 passed by the appellate authority.
(3.) Brief facts are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN