PARIMAL DAS Vs. STATE OF TRIPURA

Referred Judgements :-

SHARAD BIRDHICHAND SARDA VS. STATE OF MAHARASHTRA [REFERRED TO]
MAFABHAI NAGARBHAI RAVAL VS. STATE OF GUJARAT [REFERRED TO]
JAVED ALAM VS. STATE OF CHHATTISGARH [REFERRED TO]
STATE OF MADHYA PRADESH VS. DAL SINGH [REFERRED TO]
GURNAIB SINGH VS. STATE OF PUNJAB [REFERRED TO]
VIJAY PAL VS. STATE (GNCT) OF DELHI [REFERRED TO]
MUKHTYAR JABBAR TADVI VS. STATE OF MAHARASHTRA [REFERRED TO]
BHAGWAN VS. STATE OF MAHARASAHTRA [REFERRED TO]
PURSHOTTAM CHOPRA VS. STATE (GOVT. OF NCT DELHI) [REFERRED TO]