(1.) These petitions arise in common background. They have been heard together and would be disposed of by this common judgment.
(2.) Facts being broadly similar, may be noticed from WP(C) No.390 of 2019:
(3.) This challenge arises in following background:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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