SUBARNA CHAKRABORTY Vs. STATE OF TRIPURA

Referred Judgements :-

TANMOY NATH AND OTHERS VS. STATE OF TRIPURA AND OTHERS [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
SOCIETY FOR UN AIDED PRIVATE SCHOOLS OF RAJASTHAN VS. U O I [REFERRED TO]
ASHOK KUMAR VS. STATE OF BIHAR [REFERRED TO]
D. SAROJAKUMARI VS. R. HELEN THILAKOM & ORS. [REFERRED TO]