(1.) Heard learned counsel for the parties for final disposal of the petition.
(2.) Petitioner has prayed for a direction to grant him regularization in service in terms of the Government of Tripura policy contained in a memorandum dated 21.01.2009.
(3.) Brief facts are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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