LAWS(MPH)-1999-12-2

SHAKUR KHAN Vs. STATE OF M P

Decided On December 09, 1999
SHAKUR KHAN Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) IN Misc. Criminal Case No. 3003/99 applicant by Shri Brijesh Sharma, Advocate, in 3072/99 applicant by Shri Pradeep Katare, Advocate and in 2986/99 applicant by Shri Y. K. Pathak Advocate.

(2.) STATE by Shri P. S. Chouhan, Panel Lawyer.

(3.) THESE miscellaneous criminal cases are being disposed of by this common order as the point involved is the same in all these three cases.