(1.) THE plaintiffs/appellants filed a suit for permanent injunction, challenging the will dated 22.5.1979 executed by Laxman Singh, the husband of plaintiff appellant No. 1 and father of plaintiff/appellant No.2
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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