CHAUDHARY BUILDERS PVT. LTD. Vs. SANGHI BROTHERS LTD.

JUDGEMENT

(1.) ORDER dated 31.1.1995, passed by Western Region Bench of Company Law Board condoning the delay in filing the particulars of charge in Form Nos. 8 and 13 by respondent No. 1 and to grant the Company extention of time upto 15.5.1990 is under challenge in this appeal filed under section 10 of the Companies Act.