(1.) THIS appeal is directed against the judgment and decree dated 12.1.90, by IInd ADJ Sagar, in Civil Appeal No. 12A/89, decreeing the suit of plaintiffs respondents by reversing the judgment and decree dated 26.7.89, by Civil Judge, Class -II, Sagar, in Civil Suit No. 27 A/85.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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