LAWS(MPH)-1989-9-46

BRAJENDRASINGH BHADORIA Vs. STATE OF MADHYA PRADESH

Decided On September 14, 1989
BRAJENDRASINGH BHADORIA Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) SHRI N. P. Dwivedi, Counsel for the petitioner.

(2.) SHRI Arvind Dudhawat, Additional Government Advocate, for the State.

(3.) SHRI R. K. Sharma, Counsel for Respondent No. 4.