LAWS(MPH)-1979-1-8

CONTROLLER OF ESTATE DUTY Vs. TIWARI B K

Decided On January 19, 1979
CONTROLLER OF ESTATE DUTY Appellant
V/S
B.K.TIWARI Respondents

JUDGEMENT

(1.) THIS is a reference made by the Tribunal, Indore, at the instance of the CED, Madhya Pradesh, on the following questions