(1.) 1This is plaintiff's revision aggrieved against order dated 13 -4 -1976, whereby further examination of plaintiff's witness G.D. Garg, Advocate, has been disallowed by applying S. 126 of the Indian Evidence Act, 1872.
(2.) . Facts essential for decision of this revision are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN