LAWS(MPH)-2019-10-124

AAYUSH SONKER Vs. STATE OF MADHYA PRADESH

Decided On October 01, 2019
Aayush Sonker Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Vibhay Solanki, learned counsel for the applicant.

(2.) Shri Rajmani Singraul, learned PL. for the respondent-State.

(3.) Heard.