(1.) After taking into consideration the submissions made in the application, it is hereby allowed.
(2.) Mr. S.K. Tiwari, learned counsel for the complainant is permitted to assist the learned Panel Lawyer for the State.
(3.) Case diary is perused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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