LAWS(MPH)-2019-2-226

AAKASH KOURAV Vs. STATE OF MADHYA PRADESH

Decided On February 22, 2019
Aakash Kourav Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Since all these Misc. Criminal Cases have arisen from the same Crime Number (Crime No.81/2019), they have been analogously heard and are being disposed of by this common order.