(1.) Heard. Perused the case diary.
(2.) This common order shall govern disposal of the aforesaid MCrCs as they relate to same crime number.
(3.) These are the first bail applications under Section 438 of the Cr.P.C. for grant of anticipatory bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN