LAWS(MPH)-2019-10-143

SATISH SHARMA Vs. STATE OF MADHYA PRADESH

Decided On October 01, 2019
SATISH SHARMA Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Prashant Sharma, Counsel for the applicant.

(2.) Shri Purshottam Rai, Panel Laywer for the respondent/State.

(3.) Shri Naveen Bhargava, Counsel for the complainant. Mr. Pankaj Tyagi, Town Inspector, Police Station Bhitarwar, District Gwalior is present in person.