(1.) Heard on IA No.5914/2019, an application for hearing during vacation.
(2.) Keeping in view the reasons mentioned in the application, the same is allowed.
(3.) Matter is heard during Winter Vacation.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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