(1.) Heard on I.A. No.2703/2019, an application for urgent hearing during summer vacation.
(2.) Keeping in view of the reasons mentioned in the application, IA No. 2703/2019 is allowed. The matter is taken up for hearing.
(3.) Heard on the question of admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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