(1.) This writ petition has been filed by the petitioners seeking police protection on the ground that their relatives and member of the society are harassing them on account of their entering into the wedlock.
(2.) It is submitted by the petitioners that they are major and they have entered into the marital relation voluntarily. In order to prove their age they have filed photocopy of Aadhar Card. In respect of their marriage, the petitioners have filed the agreement executed by them before the Notary public.
(3.) The petitioners are apprehending threat to their life, therefore they immediately approached this court seeking police protection.