(1.) This is the first bail application under Section 438 of Cr.P.C. preferred by the applicant for the alleged offences registered at Crime No.221 of 2019 at Police Station Karera district Shivpuri for the offence punishable under Sections 328, 376 (2) (n), 450 and 34 of the I.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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