(1.) Prosecutrix is present in person alongwith her counsel Shri D.K. Shah.
(2.) Heard with the aid of case diary.
(3.) This is first bail application filed by the applicant under Section 439 of Cr.P.C.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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