(1.) Heard.
(2.) By this writ petition the petitioner is seeking the benefit of VI Pay Commission.
(3.) Learned counsel for petitioner submits that case of the petitioner is covered by the order dated 10/4/2015 passed in WP No.3415/2014.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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