SATISH SHARMA Vs. STATE OF M.P.

JUDGEMENT

(1.) Shri Prashant Sharma, Counsel for the applicant.

(2.) The relevant portion of the response submitted by Mr. Pankaj Tyagi, Town Inspector, Police Station Bhitarwar, District Gwalior reads as under:- ...[VARNACULAR TEXT UMITTED]...

(3.) The similar explanation has been given by Mr. Maan Singh Bhadoriya, Town Inspector, Police Station Bhitarwar, District Gwalior.