LAWS(MPH)-2019-4-200

STATE OF M.P. Vs. KASHIRAM SAHU

Decided On April 09, 2019
STATE OF M.P. Appellant
V/S
Kashiram Sahu Respondents

JUDGEMENT

(1.) There is a delay of 32 days in filing this application seeking leave to appeal, condonation whereof is being sought vide I.A.No.912/2019.