LAWS(MPH)-2019-2-243

MADHYA PRADESH PUBLIC SERVICE COMMISSION Vs. VISHAL JAIN

Decided On February 01, 2019
MADHYA PRADESH PUBLIC SERVICE COMMISSION Appellant
V/S
Vishal Jain Respondents

JUDGEMENT

(1.) Heard

(2.) This order will govern the disposal of WA No.1450/2018 & WA No.1791/2018.

(3.) Both these appeals have been filed under Section 2(1) of M.P. Uchcha Nyayalaya (Khand Nyayapeeth Ko Appeal) Adhiniyam, 2005 against the order dated 23/08/2018 passed in WP No.16612/2018.