(1.) Shri Siddharth Datt with Shri T.P. Jaiswal, learned counsel for the petitioners.
(2.) Shri Ravendra Kumar, learned Senior Advocate with Shri U.S. Rawat, learned counsel for the respondent.
(3.) With the consent of both the parties, case is heard finally.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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