(1.) The petitioner before this Court has filed this present petition under Article 227 of the Constitution of India being aggrieved by the order dated 18.12.2018 passed by the Central Administrative Tribunal, Jabalpur Bench, Circuit Sitting at Indore.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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