(1.) This is a petition for quashment of FIR No.479/18 under Section 306 of IPC registered at Police Station-Bank Note Press, Dewas and all subsequent proceedings taken thereunder.
(2.) The petitioner is being prosecuted for abetment of suicide committed by Vishwas Joshi.
(3.) Vishwas Joshi was the president of Super Market Vyaparik Samajik Samiti and the petitioner was Vice President in the year 2016. The Samiti had collected some money from its member to pay dues of the Municipal Corporation but did not deposit the same with the Corporation. Therefore, as per allegation, the petitioner was asking for accounts of that money from the President, the deceased. Allegation of the witnesses examined by the police during investigation is that perturbed by constant demand of accounts by the petitioner, the deceased committed suicide. Whatever evidence, the prosecution could collect during investigation is reflected in the statement of brother of the deceased Sunil. It would be trite to refer this statement in original, which reads thus:-