PRAKASH SINGH Vs. STATE OF M.P.

JUDGEMENT

(1.) This order shall govern the disposal of Misc. Criminal Case No. 15828/2019 and Misc. Criminal Case No.12252/2019, as both the petitions arise out of same crime number.

(2.) Misc. Criminal Case No. 15828/2019 has been filed by the petitioner for quashing the FIR registered at Crime No.260/2018 for the offence punishable under Sections 363 and 511 of IPC, whereas Misc. Criminal Case No.12252/2019 has been filed by the complainant seeking direction to the respondents for fair and impartial investigation of Crime No.260/2018.

(3.) Facts are being taken from Misc. Criminal Case No.15828/2019:-