MUNNALAL SONI Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Shri Jain submits that the petitioner is due for retirement on 31.12.2020. The petitioner joined at present place of posting recently pursuant to order dated 13.09.2019 (Annexure-P/1). Within short span of time, he is again transferred by order dated 16.12.2019 (Annexure-P/4). It is prayed that the impugned transfer order may be set aside.

(2.) The prayer is opposed by Shri Brindawan Tiwari, Government Advocate.

(3.) It is seen that the petitioner has already preferred a detailed representation dated 17.12.2019. I deem it proper to dispose of this petition with following directions: