LAWS(MPH)-2009-10-75

IN THE MATTER OF COMPANIES ACT, 1956 (6) & IN THE MATTER OF INDIAN GASOHOL LTD. Vs. THE REGISTRAR OF COMPANIES

Decided On October 14, 2009

In The Matter Of Companies Act, 1956 (6) And In The Matter Of Indian Gasohol Ltd. Appellant

V/S

The Registrar of Companies Respondents

Referred Judgements :-

BHOGILAL CHIMANLAL VS. REGISTRAR,JOINT STOCK COMPANIES,M.B. GWALIOR [REFERRED TO]

JUDGEMENT

(1.) Heard counsel for the petitioner.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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