(1.) HEARD on LA. No. 2832/2009 which is an application for taking documents on record.
(2.) FOR the reasons stated in this application, LA. No. 2832/2009 is allowed.
(3.) WITH the consent of learned Counsel for the parties, the petition is finally heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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