UNIVERSAL CABLES LTD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

CIT V. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NARENDRA DOSHI [REFERRED TO]
INCOME TAX OFFICER NEW DELHI VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
SANDVIK ASIA LTD VS. COMMISSIONER OF INCOME TAX 1 PUNE [REFERRED TO]
MOHAMMAD USMAN VS. UNION OF INDIA [REFERRED TO]
CHIMANLAL S PATEL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
JWALA PRASAD SIKARIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SARDARBALWANT SINGH GUJRAL [REFERRED TO]
KALYANMAL MILLS LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
CENTRAL CONCRETE AND ALLIED PRODUCTS LTD VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
RADHEY SHYAM GUPTA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HOPE TEXTILES LTD. [REFERRED TO]
DIRECTOR GENERAL OF INCOME TAX VS. DIAMONDSTAR EXPORTS LTD. [REFERRED TO]