RAMAKANT CHOUDHARY Vs. DISTRICT AND SESSIONS JUDGE GUNA

JUDGEMENT

(1.) AS the questions involved and the legal issues are common, all the three petitions are being heard and decided by this common judgment.

(2.) FOR the sake of convenience averments made and the documents filed in w. P. No. 5131/2005 (s) is referred to.

(3.) PETITIONERS in all these three petitions submitted applications in the office of district and Sessions Judge, Guna, seeking appointment in pursuance to the advertisement issued vide Annexure All. By the aforesaid advertisement process for recruitment to the post of Process Writer (Assistant Grade III) were initiated. The recruitment was for filling up seven posts. Out of the seven posts of Process writer, one post was reserved for Scheduled Caste candidate, one for Scheduled tribe, one for OBC and four for General Candidate. Petitioner Ramakant Choudhary in W. P. No. 5131/05 (s) submitted his application seeking appointment on a post reserved for Scheduled Caste candidate. Petitioner Sunil Sharma in w. P. No. 5133/05 (s) sought appointment in the General category and petitioner anand Suryavanshi in W. P. No. 5132/05 (s) sought appointment on the post reserved for OBC candidate.