(1.) Heard the learned counsel for the tenant/appellant.
(2.) Shri A.M. Naik, learned counsel representing the respondents Nos. 1 and 2/ caveators has also been heard.
(3.) Perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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