(1.) HEARD the learned counsel for the petitioner as well as the learned counsel representing the respondents.
(2.) PERUSED the record.
(3.) THE order of the licensing authority referred to hereinabove was challenged by the petitioner before the appellate authority.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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