(1.) THIS is a petition by the applicant. He has filed a complaint against the respondent. The applicant is aggrieved by the order of the trial Court whereby the trial Court has closed, the case of the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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