(1.) HEARD the learned counsel for the defendants/appellants.
(2.) PERUSED the record.
(3.) THIS appeal was heard along with Second Appeal No. 316 of 1996, Smt. Shivdevi and Ors. v. Surja Devi and Ors. .
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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