LAWS(MPH)-1988-8-24

DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX

Decided On August 06, 1988
DOSHI VASTRALAYA Appellant
V/S
COMMISSIONER OF INCOME-TAX Respondents

JUDGEMENT

(1.) THIS is an application under Section 256(2) of the Income-tax Act, 1961 (hereinafter referred to as "the Act").

(2.) THE material facts giving rise to this application, briefly, are as follows :