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LAWS(MPH)-1978-4-6
BHAGWANDAS JAIN Vs. COMMISSIONER OF WEALTH TAX ADDL
Decided On April 15, 1978
BHAGWANDAS JAIN
Appellant
V/S
ADDITIONAL COMMISSIONER OF WEALTH TAX
Respondents
Referred Judgements :-
CWT VS. B.K. SHARMA
[REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. SHEO KUMAR GUPTA
[REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. GIRDHARI LAL
[REFERRED TO]
COMMISSIONER OF WEALTH TAX VS. AHMED IBRAHIM SAHIGARA
[REFERRED TO]
BABU NAIDU C K VS. WEALTH TAX OFFICER
[REFERRED TO]
JUDGEMENT
(1.) THIS judgment shall also govern the disposal of the following references, viz.:
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